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Supreme Court - Daily Orders

P. Kunhikrishnan vs The State Of Kerala on 4 September, 2019

Bench: S. Abdul Nazeer, R. Subhash Reddy

     ITEM NO.1002                                                    SECTION II-B

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

         R.P.(Crl.) No. 431/2019 in SLP(Crl) No. 5792/2019

     P. KUNHIKRISHNAN                                                Petitioner(s)

                                                VERSUS

     THE STATE OF KERALA                                             Respondent(s)

     (FOR ADMISSION )

     Date : 04-09-2019 This petition was circulated today.

     CORAM :
                         HON'BLE MR. JUSTICE S. ABDUL NAZEER
                         HON'BLE MR. JUSTICE R. SUBHASH REDDY


                                    By Circulation



                          UPON perusing papers the Court made the following
                                             O R D E R

The Review Petition is dismissed in terms of Signed Order.

Pending applications, if any, are disposed of.

(NEELAM GULATI) (RAJINDER KAUR) COURT MASTER (SH) BRANCH OFFICER (SIGNED ORDER IS PLACED ON THE FILE) Signature Not Verified Digitally signed by NEELAM GULATI Date: 2019.09.04 15:48:57 IST Reason: IN THE SUPREME COURT OF INDIA INHERENT JURISDICTION REVIEW PETITION(Crl.) No. 431 OF 2019 IN SPECIAL LEAVE PETITION (Crl.) No. 5792 OF 2019 P. KUNHIKRISHNAN Petitioner(s) VERSUS THE STATE OF KERALA Respondent(s) O R D E R We have carefully gone through the Review Petition and the connected papers. We find no merit in the Review Petition and the same is accordingly dismissed.

…..............J (S. ABDUL NAZEER) …..............J (R. SUBHASH REDDY) NEW DELHI SEPTEMBER 04, 2019