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Bombay High Court

Commissioner Of Income Tax-Ltu vs Sterlite Technologies Ltd on 14 January, 2019

Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 14th January, 2019 FOR REJECTION :

31 ITXAL/1686/2018 ) None present.

) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeal ) and get the same numbered and ) registered on or before 04.02.2019, ) failing Appeal to stand rejected for non-

                      )                     removal of office objections under
                      )                     O.S.Rule 986.

 32   ITXAL/1689/2018            )          Mr. Shivaji Gupta, Clerk I/b. Suresh
 38   ITXAL/1716/2018            )          Kumar, Advocate for Appellants.
 40   ITXAL/1720/2018            )
 41   ITXAL/1722/2018            ) P.C. :   Appellants and/or their Advocate to
 42   ITXAL/1723/2018            )          remove office objections on the Appeals
 43   ITXAL/1725/2018            )          and get the same numbered and
 44   ITXAL/1726/2018            )          registered on or before 11.02.2019,
 45   ITXAL/1728/2018            )          failing Appeals to stand rejected for non-
                                 )          removal of office objections under
                                 )          O.S.Rule 986.

 33   ITXAL/1697/2018 )                     Mr. Sanjay Chauhan I/b. P.                     C.
 35   ITXAL/1707/2018 )                     Chhotaray, Advocate for Appellants.
                      )
                      ) P.C. :              Appellants and/or their Advocate to
                      )                     remove office objections on the Appeals
                      )                     and get the same numbered and
                      )                     registered on or before 11.02.2019,
                      )                     failing Appeals to stand rejected for non-
                      )                     removal of office objections under
                      )                     O.S.Rule 986.



Date : 14.01.2019                              Prothonotary & Senior Master




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