Bombay High Court
Commissioner Of Income Tax-Ltu vs Sterlite Technologies Ltd on 14 January, 2019
Before : Aniruddha M. Chandekar Prothonotary & Senior Master Date : 14th January, 2019 FOR REJECTION :
31 ITXAL/1686/2018 ) None present.
) ) P.C. : Appellants and/or their Advocate to ) remove office objections on the Appeal ) and get the same numbered and ) registered on or before 04.02.2019, ) failing Appeal to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
32 ITXAL/1689/2018 ) Mr. Shivaji Gupta, Clerk I/b. Suresh
38 ITXAL/1716/2018 ) Kumar, Advocate for Appellants.
40 ITXAL/1720/2018 )
41 ITXAL/1722/2018 ) P.C. : Appellants and/or their Advocate to
42 ITXAL/1723/2018 ) remove office objections on the Appeals
43 ITXAL/1725/2018 ) and get the same numbered and
44 ITXAL/1726/2018 ) registered on or before 11.02.2019,
45 ITXAL/1728/2018 ) failing Appeals to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
33 ITXAL/1697/2018 ) Mr. Sanjay Chauhan I/b. P. C.
35 ITXAL/1707/2018 ) Chhotaray, Advocate for Appellants.
)
) P.C. : Appellants and/or their Advocate to
) remove office objections on the Appeals
) and get the same numbered and
) registered on or before 11.02.2019,
) failing Appeals to stand rejected for non-
) removal of office objections under
) O.S.Rule 986.
Date : 14.01.2019 Prothonotary & Senior Master
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