Madhya Pradesh High Court
Samantha vs The State Of Madhya Pradesh on 19 September, 2025
1 WP-25956-2025 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR WP No. 25956 of 2025 (SAMANTHA Vs THE STATE OF MADHYA PRADESH AND OTHERS ) Dated : 19-09-2025 Parties through their counsel.
Two weeks' time to the petitioner's counsel is granted to comply with the earlier order.
List this case after two weeks.
(ASHISH SHROTI) JUDGE bj/-
Signature Not Verified Signed by: BARKHA SHARMA Signing time: 09/22/2025 10:21:43 AM