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[Cites 0, Cited by 0] [Section 92(6)] [Section 92] [Entire Act]

State of Gujarat - Subsection

Section 92(6)(b) in The Gujarat Panchayats Act, 1993

(b)The term of the Executive Committee shall be two years and on the expiry of its term the committee may be reconstituted; and the term of the Social Justice Committee shall be co-extensive with the duration of the panchayat;