Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 349(8)] [Section 349] [Entire Act]

State of Tamilnadu - Subsection

Section 349(8)(b) in Chennai City Municipal Corporation Act, 1919

(b)[Omitted by Tamil Nadu Act V of 1938.]