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State of Karnataka - Section

Section 7 in Chalukya's Heritage Area Management Authority Act, 2017

7. Appointment of the Commissioner.

- The State Government shall appoint, an officer not below the rank of Group-A (Senior scale) of the State Civil Service, Chief of any local or other authority or working in the University in a post not less than that of Professor who is familiar with the historical and cultural development to be the Commissioner of the Authority.