Himachal Pradesh High Court
Smt. Sarita Kumari vs . State Of H.P. And Others on 14 March, 2022
Bench: Sabina, Satyen Vaidya
Smt. Sarita Kumari vs. State of H.P. and others .
CWP No.7721 of 2021 14.03.2022 Present: Mr. Rakesh Kumar Dogra, Advocate, for the petitioner.
Mr. Vikrant Chandel, Deputy Advocate General, for the respondents/State.
Learned counsel for the petitioner seeks time to file rejoinder. r List again on 4.7.2022.
( Sabina ) Judge ( Satyen Vaidya ) March 14, 2022 (KS) Judge ::: Downloaded on - 14/03/2022 20:13:25 :::CIS