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[Cites 0, Cited by 0] [Section 17B(1)] [Section 17B] [Entire Act]

Union of India - Subsection

Section 17B(1)(a) in The Indian Post Office Rules, 1933

(a)That it is registered with the Registrar of Newspapers for India under the Press and Registration of Books Act, 1867 (25 of 1867).