Bombay High Court
Sikkim Ferro Alloys Ltd vs Allahabad Bank And Anr on 8 April, 2019
Bench: A.A. Sayed, Riyaz Iqbal Chagla
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11-wp-987-19.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
O.O.C.J.
WRIT PETITION NO.987 OF 2019
...
Sikkim Ferro Alloys Ltd. ...Petitioner
v/s.
Allhabad Bank & Ors. ...Respondents
...
Mr.Rajesh Dubey with Adv. Rushbh. Seth for the Petitioner.
Mr.V.N.Ajikumar with Ms.Hazel i/b V.N.Ajikumar for the Respondent No.1.
...
CORAM : A.A. SAYED &
RIYAZ IQBAL CHAGLA, JJ.
DATED : 8 APRIL 2019 P.C.:
Issue notice to the Respondent No.2, returnable on 16 April 2019. Hamdast is permitted. Private notice is permitted in addition.
2. Learned Counsel for the Respondent No.1-Bank says that Affidavit-
in-Reply shall be filed before the next date. Let the Reply be served in advance upon the Petitioner.
(RIYAZ IQBAL CHAGLA,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 09/04/2019 ::: Downloaded on - 10/04/2019 00:56:10 :::