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Bombay High Court

Sikkim Ferro Alloys Ltd vs Allahabad Bank And Anr on 8 April, 2019

Bench: A.A. Sayed, Riyaz Iqbal Chagla

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                                                                             11-wp-987-19.doc


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY

                                 O.O.C.J.
                     WRIT PETITION NO.987 OF 2019
                                    ...
Sikkim Ferro Alloys Ltd.                         ...Petitioner
      v/s.
Allhabad Bank & Ors.                             ...Respondents
                                    ...
Mr.Rajesh Dubey with Adv. Rushbh. Seth for the Petitioner.
Mr.V.N.Ajikumar with Ms.Hazel i/b V.N.Ajikumar for the Respondent No.1.
                                    ...
                         CORAM : A.A. SAYED &
                                             RIYAZ IQBAL CHAGLA, JJ.

DATED : 8 APRIL 2019 P.C.:

Issue notice to the Respondent No.2, returnable on 16 April 2019. Hamdast is permitted. Private notice is permitted in addition.

2. Learned Counsel for the Respondent No.1-Bank says that Affidavit-

in-Reply shall be filed before the next date. Let the Reply be served in advance upon the Petitioner.

(RIYAZ IQBAL CHAGLA,J.) (A.A.SAYED, J.) Uday.P.Kambli 1/1 ::: Uploaded on - 09/04/2019 ::: Downloaded on - 10/04/2019 00:56:10 :::