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State of West Bengal - Section

Section 29 in New Town, Kolkata Development Authority Act, 2007

29. Special audit.

- In addition to the audit mentioned hereinabove, the State Government may, if it thinks fit, appoint an auditor to conduct a special audit pertaining to a specified item or series of items requiring thorough examination, and the procedure relating to audit shall also apply mutatis mutandis to such special audit.