Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5(5)] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(5)(b) in Karnataka Slum Areas (Development) Act, 1973 (b)the erection of any building in any area in respect of which a notification has been issued under sub-section (1) of section 11.