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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Haryana - Subsection

Section 2(1) in The Haryana Service of Engineers, Class I, Public Works Department (Building and Roads Branch), (Public Health Branch) and (Irrigation Branch) respectively Act, 1995

(1)"appointment to the Service" means an appointment made to the post in service and includes an appointment, made according to the terms and provisions of this Act, to an officiating vacancy of a post in Service;