Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 8] [Entire Act] State of Odisha - Subsection Section 8(a) in The Orissa Elephants' Preservation (Ex-Madras Areas) Rules, 1953 (a)obtained in writing permission to do so from the District Officer or some other officer appointed by the District Officer in that behalf; and
