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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(2)(h) in The Andhra Pradesh Aquaculture Seed (Quality Control) Act, 2006

(h)the form and manner in which and the fee on payment of which an appeal may be preferred under section 25 and the procedure to be followed by the Appellate Authority in disposing of the appeal;