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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(5)(b) in The Sugar Development Fund Rules, 1983

(b)a certified copy of the contract entered into by the sugar [undertaking in respect of a sugar] [Inserted vide GSR 599 dated 30.07.2012.] factory with the exporter where the sugar factory itself is not the exporter;