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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(8) in The Punjab State Agricultural Marketing Service (Punishment and Appeal) Rules, 1988

(8)The employee may take the assistance of any other employee to present the case on his behalf, but may not engage a legal practitioner for the purpose unless the Presenting Officer appointed by the punishing authority is legal practitioner, or the punishing authority having regard to the circumstances of the case, so permits.