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State of Assam - Section

Section 26 in The Assam (Management, Function and Responsibilities of Special School, Children's Home and Observations Homes) Rules, 1976

26. Superintendent to show to the Chief Inspector or his representative and to the Committee members the working of the institution.

- The Superintendent shall accompany the Chief Inspector or any other inspecting officer of the Directorate of Social Welfare and the members of the Committee during their inspection of or visit to the institution.