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[Cites 0, Cited by 0] [Section 87(1)] [Section 87] [Entire Act]

NCT Delhi - Subsection

Section 87(1)(k) in Delhi Juvenile Justice (Care and Protection of Children) Rules, 2009

(k)visiting regularly the residence of the juvenile or child under their supervision and also places of employment or school attended by such juvenile or child and submitting fortnightly reports as prescribed in Form XXI;