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[Cites 0, Cited by 0] [Section 60] [Entire Act]

State of West Bengal - Subsection

Section 60(a) in The West Bengal Industrial Infra-Structure Development Corporation Act, 1974

(a)the time and places of meetings of the Corporation and the procedure to be followed in regard to the transaction of business at such meetings to be provided under sub-section (2) of section 7;