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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(5) in First Statutes of the University of Udaipur

(5)Publication of the Final Electoral Rolls.-(i) The final Electoral Rolls shall be published and forwarded to each member by registered post by the appointed date.
(ii)Copies of the final Electoral Rolls shall be made available at the University Office during office hours.