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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(3) in West Bengal Municipal (Employees' Service) Rules, 2010

(3)The appointing authority shall consider the declaration made by the candidate under sub-rule (1) and the evidence produced in support thereof, and pass an order fixing the year, month and date of his birth.