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Calcutta High Court

Bcda vs Gautam Goswami on 20 January, 2011

Author: Sanjib Banerjee

Bench: Sanjib Banerjee

                           ALP No. 24 of 2006
                   IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                             ORIGINAL SIDE


            BCDA, MEMBERS BENEVOLENT TRUST & ORS.
                           Versus
                      GAUTAM GOSWAMI


  BEFORE:
  The Hon'ble JUSTICE SANJIB BANERJEE

Date : 20th January, 2011.

The Court : It is submitted on behalf of the petitioner in the proceedings under Clause 13 of the Letters Patent that the suit which was sought to be transferred has since been disposed of.

In view of such submission, ALP No.24 of 2006 is disposed of without any order.

There will be no order as to costs.

(SANJIB BANERJEE, J.) bp.

A.R(C.R)