Calcutta High Court
Bcda vs Gautam Goswami on 20 January, 2011
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
ALP No. 24 of 2006
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
BCDA, MEMBERS BENEVOLENT TRUST & ORS.
Versus
GAUTAM GOSWAMI
BEFORE:
The Hon'ble JUSTICE SANJIB BANERJEE
Date : 20th January, 2011.
The Court : It is submitted on behalf of the petitioner in the proceedings under Clause 13 of the Letters Patent that the suit which was sought to be transferred has since been disposed of.
In view of such submission, ALP No.24 of 2006 is disposed of without any order.
There will be no order as to costs.
(SANJIB BANERJEE, J.) bp.
A.R(C.R)