Section 5(1) in Bihar Agricultural and Rural Area Development Agency Act, 1978
(1)The Board shall constitute an Executive Committee consisting of two representative each from amongst those specified in clauses (b), (d) and (f) of sub-section (1) of Section 4 and one representative each from amongst those specified in clauses (c), (e) and (f) of the same sub-section. The Chairman of the Board shall be the Chairman of the Executive Committee.
