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Supreme Court - Daily Orders

Shankar Mohanrao Pawar vs State Of Maharashtra on 29 August, 2014

Bench: V. Gopala Gowda, Adarsh Kumar Goel

  ITEM NO.18                                COURT NO.14                  SECTION IIA

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                       No(s).
  16624/2014

  (Arising out of impugned final judgment and order dated 10/01/2014
  in CRLA No. 47/2014 passed by the High Court Of Bombay At
  Aurangabad)

  SHANKAR MOHANRAO PAWAR                                                 Petitioner(s)

                                                    VERSUS

  STATE OF MAHARASHTRA & ORS                                             Respondent(s)

  (with appln. (s) for permission to file SLP and office report)


  Date : 29/08/2014 This petition was called on for hearing today.

  CORAM :
                              HON'BLE MR. JUSTICE V. GOPALA GOWDA
                              HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

  For Petitioner(s)
                                         Mr. Amol B. Karande,Adv.


  For Respondent(s)


                           UPON hearing the counsel the Court made the following
                                              O R D E R

Delay condoned.

Permission to file special leave petition is granted.

Dismissed.

(VINOD KUMAR) (SAROJ SAINI) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Vinod Kumar Date: 2014.08.29 16:14:04 IST Reason: