Supreme Court - Daily Orders
Shankar Mohanrao Pawar vs State Of Maharashtra on 29 August, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.18 COURT NO.14 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
16624/2014
(Arising out of impugned final judgment and order dated 10/01/2014
in CRLA No. 47/2014 passed by the High Court Of Bombay At
Aurangabad)
SHANKAR MOHANRAO PAWAR Petitioner(s)
VERSUS
STATE OF MAHARASHTRA & ORS Respondent(s)
(with appln. (s) for permission to file SLP and office report)
Date : 29/08/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s)
Mr. Amol B. Karande,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Permission to file special leave petition is granted.
Dismissed.
(VINOD KUMAR) (SAROJ SAINI) COURT MASTER Signature Not Verified COURT MASTER Digitally signed by Vinod Kumar Date: 2014.08.29 16:14:04 IST Reason: