Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 297H] [Entire Act] State of Rajasthan - Subsection Section 297H(d) in Rajasthan Municipalities Act, 2009 (d)"public view" means anything which is visible to public while they are in or passing along any public place; and
