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[Cites 0, Cited by 1] [Section 31] [Entire Act]

State of Goa - Subsection

Section 31(1) in The Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975

(1)No suit, prosecution or other legal proceeding shall lie against any officer for anything in good faith, done or intended to be done under this Act.