Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Bihar - Subsection Section 15(11) in The Bihar Intermediate Education Council Act, 1992 (11)With the prior approval of the State Government to lay down qualifications for teachers of Intermediate (+2) classes of recognised Institutions.
