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[Cites 0, Cited by 0] [Section 14(1)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(1)(ii) in The Rajasthan Colonisation (General Colony) Conditions, 1955

(ii)All instalments of rents, land revenue and any other payments which are payable to or on behalf of Government under the grant.