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[Cites 0, Cited by 0] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(iii) in Rules of Procedure and Conduct of Business in Lok Sabha

(iii)the motion shall be restricted to a specific matter of recent occurrence [involving responsibility of the Government of India] [Added by L.S. Bn. (II) dated 9.5.1989, para 2930.];