Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 2] [Entire Act] Union of India - Subsection Section 2(kA) in The Employees’ Provident Funds And Miscellaneous Provisions Act, 1952 (kA)“Pension Fund” means the Employees’ Pension Fund established under sub-section (2) of section 6A;
