Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 83] [Entire Act] State of West Bengal - Subsection Section 83(6) in The West Bengal Factories Rules, 1958 (6)All register for the preceding three calendar years shall be preserved and be available in the factory for examination by the Inspector.
