Himachal Pradesh High Court
Vakil Singh vs . State Of H. P. & Ors. on 7 July, 2025
Bench: Tarlok Singh Chauhan, Sushil Kukreja
Vakil Singh vs. State of H. P. & Ors.
Ex. Pet. No. 591 of 2025 07.07.2025 Present: Ms. Sangeeta Vasudeva, Advocate, for the petitioner.
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Mr. Anup Rattan, A.G. with Mr. I. N. Mehta, Sr. Addl. A.G., Mr. Navlesh Verma, Ms. Sharmila Patial, Mr. Sushant Keprate, Addl. A.Gs. and Mr. Raj Negi, Dy.
A.G., for respondents-State.
Mr. Shyam Singh Chauhan, Central Government Counsel, for respondent No. 2.
Mr. Jai Ram Sharma, Advocate, for respondents No. 3 and 4.
Learned counsel for respondents No. 3 and 4 prays for and is granted three weeks' further time to file compliance report/affidavit.
List on 28.07.2025.
(Tarlok Singh Chauhan) Judge (Sushil Kukreja) Judge 7th July, 2025 (sanjeev) ::: Downloaded on - 07/07/2025 21:41:55 :::CIS