Section 15(1)(a) in The Rajasthan Municipalities Registration of Electors Order, 1974

[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(a) in The Rajasthan Municipalities Registration of Electors Order, 1974

(a)prepare a list of amendments to carry out his decisions under clauses 12, 13 and 14 to correct any clerical or printing errors or other inaccuracies subsequently dis covered in the roll; and

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State of Rajasthan - Subsection

Section 15(1)(a) in The Rajasthan Municipalities Registration of Electors Order, 1974