Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Bombay High Court

Haribhai @ Hariilal Maujibhai Patel vs Neera Madanlal Lodha And Others on 16 March, 2020

Author: V.L.Achliya

Bench: V.L.Achliya

                                     1      31,32,34-41 - S.A. 287..2018


               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                          BENCH AT AURANGABAD

                   31 SECOND APPEAL NO.287 OF 2018
                             WITH
                        CA/5488/2018
                             IN
                        SA/287/2018

                           GANGABAI POPAT PATIL
                                VERSUS
                           ASHOK POPAT PATIL AND OTHERS
                                    ...
                   Mr.M.S.Kulkarni,Advocate for appellant.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.A.M.Gholap, Advocate for R-1,3,4 & 7.
                                 ...
                    32 SECOND APPEAL NO.877 OF 2018
                        WITH CA/13907/2018
                        IN SA/877/2018

                           HARIBHAI @ HARIILAL MAUJIBHAI PATEL
                                VERSUS
                           NEERA MADANLAL LODHA AND OTHERS
                                    ...
                   Mr.D.K.Rajput,Advocate for appellant.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.A.D.Kasliwal, Advocate for R-1 & 2.
                   Mr.B.R.Waramma, Advocate for R-3.
                                 ...
                    34 SECOND APPEAL NO.115 OF 2020
                        WITH CA/13688/2019 IN SA/115/2020

                           DHARBA BAJIRAO DUBE AND ANOTHER
                                VERSUS
                           SANTABAI SOPANRAO KHATING
                                    ...
                   Mr.A.D.Wange,Advocate for appellants.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.P.S.Paranjape, Advocate for Respondent
                                 ...




::: Uploaded on - 17/03/2020                ::: Downloaded on - 20/03/2020 04:37:20 :::
                                        2      31,32,34-41 - S.A. 287..2018


                      35       SECOND APPEAL NO.268 OF 2011
                                  WITH CA/6994/2011
                                  IN SA/268/2011

                           RAMBHAU BAJABA SALUNKE
                                VERSUS
                           PANDURANG SANTU SALUNKE AND ORS
                                      ...
                   Mr.D.R.Jayabhar,Advocate for appellant.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.Y.V.Kakde, Advocate for R-1-a,2-a,3
                   & 4.
                                 ...
                    36 SECOND APPEAL NO.47 OF 2018
                        WITH CA/810/2018
                        IN SA/47/2018

                           ALTAF ILAHI KHAN AHMED KHAN
                                VERSUS
                           WAJIHA BEGUM ABDUL RAUF KHAN AND
                           OTHERS
                                      ...
                   Mrs.A.N.Ansari,Advocate for appellant.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.P.P.Mandlik, Advocate for R-1 to 10.
                                 ...
                    37 SECOND APPEAL NO.528 OF 2018
                        WITH CA/13812/2019
                        IN SA/528/2018

                           SHYAMSING SAKHARAMSING BUNDELE
                                VERSUS
                           RAMSING HIRAMANSING BUNDELE AND
                           OTHERS
                                      ...
                   Mr.G.K.Thigale (Naik),Advocate for
                   appellant.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.D.P.Deshpande, Advocate for R-1 to 3.
                                 ...




::: Uploaded on - 17/03/2020                  ::: Downloaded on - 20/03/2020 04:37:20 :::
                                      3      31,32,34-41 - S.A. 287..2018


          38       SECOND APPEAL NO.178 OF 2019
                   WITH CA/4038/2019
                   IN SA/178/2019

                           LAHANBAI BHAGWANTA SINARE DECEASED
                           THROUGH LRS RAMNATH AND OTHERS
                                VERSUS
                           PUNJA BALA SINARE
                                    ...
                   Mr.A.T.Kanawade,Advocate for
                   appellants.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.S.S.Dixit, Advocate for Respondent.
                                 ...
          39       SECOND APPEAL NO.248 OF 2019
                   WITH CA/8176/2019 IN SA/248/2019
                   WITH CA/11881/2019 IN SA/248/2019
                   WITH SA/249/2019 WITH CA/8175/2019
                   IN SA/249/2019

                           THE CITY AND INDUSTRIAL DEVELOPMENT
                           CORPORATION THROUGH ITS
                           ADMINISTRATOR
                                VERSUS
                           ANWAR KHAN RAHIM KHAN THROUGH
                           GENERAL POWER OF ATTORNEY HOLDER
                           SHABBIR KHAN RAHIM
                                    ...
                   Mr.A.S.Bajaj,Advocate for appellants.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.A.B.Kharosekar & Mr.P.S.Paranjape,
                   Advocates for R-1,2 & 4.

          40       SECOND APPEAL NO.385 OF 2019
                   WITH CA/7730/2019 IN SA/385/2019

                           RAOSAHEB SAKHARAM SONAWANE
                                VERSUS
                           JAYWANT GOVIND PADIR AND OTHERS




::: Uploaded on - 17/03/2020                ::: Downloaded on - 20/03/2020 04:37:20 :::
                                      4      31,32,34-41 - S.A. 287..2018


                                    ...
                   Mr.A.S.Bajaj,Advocate for appellants.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.A.B.Kharosekar & Mr.P.S.Paranjape,
                   Advocates for R-1,2 & 4.
                                    ...

          33       SECOND APPEAL NO.879 OF 2018
                        WITH CA/13969/2018 IN SA/879/2018

                           LATE KAKASAHEB MHASKE MEDICAL
                           FOUNDATION
                                VERSUS
                           NAGAPUR MASJID TRUST THRO. ITS
                           TRUSTEE AND OTHERS
                                    ...
                   Mr.A.S.Barlota,Advocate for appellant.
                   Mr.P.M.Kulkarni, A.G.P. for State.
                   Mr.V.S.Badakh, Advocate for R-1,2,4 to 6.
                   Mr.R.P.Phatke, Advocate for R-9.
                                 ...
          41       SECOND APPEAL NO.15 OF 2020
                   WITH CA/426/2020 IN SA/15/2020

                           MAHENDRA BALRAJ POTPULEWAL
                                VERSUS
                           PREMSUKH MANSUKH SANCHETI AND OTHERS
                                    ...
               Mr.N.D.Sonawane,Advocate for appellant.
               Mr.P.M.Kulkarni, A.G.P. for State.
               Mr.P.F.Patni, Advocate for R-1 to 4.
                             ...
                          CORAM : V.L.ACHLIYA,J.
                          DATE : 16/03/2020
                             ...
          ORAL ORDER:

1. Stand over to 10/06/2020.

2. Interim relief, if any, operating then ::: Uploaded on - 17/03/2020 ::: Downloaded on - 20/03/2020 04:37:20 ::: 5 31,32,34-41 - S.A. 287..2018 same to remain in operation till 10/06/2020.

3. S.O. 10/06/2020.

[V.L.ACHLIYA] JUDGE KNP ::: Uploaded on - 17/03/2020 ::: Downloaded on - 20/03/2020 04:37:20 :::