Bombay High Court
Haribhai @ Hariilal Maujibhai Patel vs Neera Madanlal Lodha And Others on 16 March, 2020
Author: V.L.Achliya
Bench: V.L.Achliya
1 31,32,34-41 - S.A. 287..2018
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
31 SECOND APPEAL NO.287 OF 2018
WITH
CA/5488/2018
IN
SA/287/2018
GANGABAI POPAT PATIL
VERSUS
ASHOK POPAT PATIL AND OTHERS
...
Mr.M.S.Kulkarni,Advocate for appellant.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.A.M.Gholap, Advocate for R-1,3,4 & 7.
...
32 SECOND APPEAL NO.877 OF 2018
WITH CA/13907/2018
IN SA/877/2018
HARIBHAI @ HARIILAL MAUJIBHAI PATEL
VERSUS
NEERA MADANLAL LODHA AND OTHERS
...
Mr.D.K.Rajput,Advocate for appellant.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.A.D.Kasliwal, Advocate for R-1 & 2.
Mr.B.R.Waramma, Advocate for R-3.
...
34 SECOND APPEAL NO.115 OF 2020
WITH CA/13688/2019 IN SA/115/2020
DHARBA BAJIRAO DUBE AND ANOTHER
VERSUS
SANTABAI SOPANRAO KHATING
...
Mr.A.D.Wange,Advocate for appellants.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.P.S.Paranjape, Advocate for Respondent
...
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2 31,32,34-41 - S.A. 287..2018
35 SECOND APPEAL NO.268 OF 2011
WITH CA/6994/2011
IN SA/268/2011
RAMBHAU BAJABA SALUNKE
VERSUS
PANDURANG SANTU SALUNKE AND ORS
...
Mr.D.R.Jayabhar,Advocate for appellant.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.Y.V.Kakde, Advocate for R-1-a,2-a,3
& 4.
...
36 SECOND APPEAL NO.47 OF 2018
WITH CA/810/2018
IN SA/47/2018
ALTAF ILAHI KHAN AHMED KHAN
VERSUS
WAJIHA BEGUM ABDUL RAUF KHAN AND
OTHERS
...
Mrs.A.N.Ansari,Advocate for appellant.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.P.P.Mandlik, Advocate for R-1 to 10.
...
37 SECOND APPEAL NO.528 OF 2018
WITH CA/13812/2019
IN SA/528/2018
SHYAMSING SAKHARAMSING BUNDELE
VERSUS
RAMSING HIRAMANSING BUNDELE AND
OTHERS
...
Mr.G.K.Thigale (Naik),Advocate for
appellant.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.D.P.Deshpande, Advocate for R-1 to 3.
...
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3 31,32,34-41 - S.A. 287..2018
38 SECOND APPEAL NO.178 OF 2019
WITH CA/4038/2019
IN SA/178/2019
LAHANBAI BHAGWANTA SINARE DECEASED
THROUGH LRS RAMNATH AND OTHERS
VERSUS
PUNJA BALA SINARE
...
Mr.A.T.Kanawade,Advocate for
appellants.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.S.S.Dixit, Advocate for Respondent.
...
39 SECOND APPEAL NO.248 OF 2019
WITH CA/8176/2019 IN SA/248/2019
WITH CA/11881/2019 IN SA/248/2019
WITH SA/249/2019 WITH CA/8175/2019
IN SA/249/2019
THE CITY AND INDUSTRIAL DEVELOPMENT
CORPORATION THROUGH ITS
ADMINISTRATOR
VERSUS
ANWAR KHAN RAHIM KHAN THROUGH
GENERAL POWER OF ATTORNEY HOLDER
SHABBIR KHAN RAHIM
...
Mr.A.S.Bajaj,Advocate for appellants.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.A.B.Kharosekar & Mr.P.S.Paranjape,
Advocates for R-1,2 & 4.
40 SECOND APPEAL NO.385 OF 2019
WITH CA/7730/2019 IN SA/385/2019
RAOSAHEB SAKHARAM SONAWANE
VERSUS
JAYWANT GOVIND PADIR AND OTHERS
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4 31,32,34-41 - S.A. 287..2018
...
Mr.A.S.Bajaj,Advocate for appellants.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.A.B.Kharosekar & Mr.P.S.Paranjape,
Advocates for R-1,2 & 4.
...
33 SECOND APPEAL NO.879 OF 2018
WITH CA/13969/2018 IN SA/879/2018
LATE KAKASAHEB MHASKE MEDICAL
FOUNDATION
VERSUS
NAGAPUR MASJID TRUST THRO. ITS
TRUSTEE AND OTHERS
...
Mr.A.S.Barlota,Advocate for appellant.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.V.S.Badakh, Advocate for R-1,2,4 to 6.
Mr.R.P.Phatke, Advocate for R-9.
...
41 SECOND APPEAL NO.15 OF 2020
WITH CA/426/2020 IN SA/15/2020
MAHENDRA BALRAJ POTPULEWAL
VERSUS
PREMSUKH MANSUKH SANCHETI AND OTHERS
...
Mr.N.D.Sonawane,Advocate for appellant.
Mr.P.M.Kulkarni, A.G.P. for State.
Mr.P.F.Patni, Advocate for R-1 to 4.
...
CORAM : V.L.ACHLIYA,J.
DATE : 16/03/2020
...
ORAL ORDER:
1. Stand over to 10/06/2020.
2. Interim relief, if any, operating then ::: Uploaded on - 17/03/2020 ::: Downloaded on - 20/03/2020 04:37:20 ::: 5 31,32,34-41 - S.A. 287..2018 same to remain in operation till 10/06/2020.
3. S.O. 10/06/2020.
[V.L.ACHLIYA] JUDGE KNP ::: Uploaded on - 17/03/2020 ::: Downloaded on - 20/03/2020 04:37:20 :::