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State of Tamilnadu - Section

Section 10 in Tamil Nadu Money-Lenders Rules, 1959

10. Pass-book.

- The pass-book which the money-lender may supply to the debtor under the provision of section 9(1)(c) shall be in Form-F. A sum of 10 naye paise may be charged by the money-lender for every pass-book so supplied.