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[Cites 0, Cited by 0] [Section 62(2)] [Section 62] [Entire Act]

Union of India - Subsection

Section 62(2)(q) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996

(q)the form in which and the time within which the annual report of the Board shall be submitted to the State Government and the Central Government under section 26;