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Union of India - Section

Section 7 in The Railway Protection Force Rules, 1987

7. Railway Protection Force.

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7.1The Force shall have a specially trained unit called the Railway Protection Special Force, to be raised as a reserve Force on the battalion pattern.
7.2The number of battalions as also their strength and competition shall be suchas may be determined by the Director-General.
7.3Each battalion shall function as a division and shall have at its head in Officer not bellow the rank of Commandant who shall be known ascommanding Officer .
7.4A Commanding officer shall be assisted by such number or other superiorofficers and enrolled numbers of the Force as may by appointed from time totime.
7.5Enrolled numbers of the Force who constitute the Railway Protection Special Force shall from a separate cadre for he purposes of fixation of seniority.
7.6[Battalions will have trained wireless personnedl like Armourers. These posts will be ex-cadre. The number of posts will be as decided from time to time. These post will be governed by the Directives issued in this regard by D.G./R.P.F. from time to time.] [Inserted by G.S.R. 313, dated 25-8-2004 (w.e.f. 18-9-2004). ]