Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(3)(a) in The Punjab Factory Rules, 1952

(a)cases of illness have occurred which is reasonable to believe are due to the nature of the manufacturing process carried on or other conditions of work prevailing therein, or