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State of Madhya Pradesh - Section

Section 37K in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

37K. Production of licence and accounts.

- The licensee holding the licence under this chapter shall at once produce his licence and accounts for inspection on demand by any officer appointed under Section 7of the Act and he shall not prevent any such officer from entering the place or premises mentioned in this licence at any hour during day or night.