Delhi High Court - Orders
Atul Aggarwal vs Directorate Of Revenue Intelligence on 30 September, 2021
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~57
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ BAIL APPLN. 2477/2021
ATUL AGGARWAL ..... Petitioner
Through Mr. Siddharth Seem, Advocate
versus
DIRECTORATE OF REVENUE INTELLIGENCE ..... Respondent
Through Mr. Satish Aggarwala, Sr. SPP with
Mr. Jasneet Jolly, Advocate
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 30.09.2021
1. Mr. Satish Aggarwala, learned Sr. SPP states that reply has been filed but the same is not on record. The same be placed on record before the next date of hearing.
2. List on 29.10.2021.
SUBRAMONIUM PRASAD, J SEPTEMBER 30, 2021 hsk