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[Cites 0, Cited by 0] [Section 7(3)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(3)(a) in The Rajasthan Legal Aid Rules, 1984

(a)a Chairman who shall ordinarily be the senior-most Judicial Officer posted at the sub-Divisional or Tehsil Headquarters, as the case may be;