Section 2(i) in The Kerala Document Writers Scribes and Stamp Vendors Welfare Fund Act, 2012
(i)"member" means a Document Writer or a Scribe or a Stamp Vendor, who has been admitted as a member of the Welfare fund under the provisions of this Act or who is continuing as a member of the Kerala Document Writers', Scribes' and Stamp Vendors' Welfare fund Scheme, 1991;
