Section 13(1)(b) in The Jammu and Kashmir Apartment Ownership Act, 1989

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State of Jammu-Kashmir - Subsection

Section 13(1)(b) in The Jammu and Kashmir Apartment Ownership Act, 1989

(b)in the case of any allotment, sale or other transfer made before the commencement of this Act, within the six months from the date of such commencement,

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State of Jammu-Kashmir - Subsection

Section 13(1)(b) in The Jammu and Kashmir Apartment Ownership Act, 1989