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Calcutta High Court

Rdg Interior Decoration Exterior ... vs Cricket Association Of Bengal on 22 July, 2009

Author: Patherya

Bench: Nadira Patherya

                                C.S.No.191 of 2009

                               GA No. 1759 of 2009

                          IN THE HIGH COURT AT CALCUTTA

                       Ordinary Original Civil Jurisdiction

                                     ORIGINAL SIDE




     RDG INTERIOR DECORATION EXTERIOR ARCHITECTURE PVT. LTD. Plaintiff/Petitioner

           Versus

     CRICKET ASSOCIATION OF BENGAL               Defendant/Respondent

For Petitioner :Mr.Ratnanko Banerjee, Advocate & Mr.P.Mukherjee, Advocate. For Respondent : Mr.Pratap Chatterjee, Sr.Advocate with Mr.R.Bachwat, Advocate & Mr.A.Banerjee, Advocate.

BEFORE:

The Hon'ble JUSTICE NADIRA PATHERYA Date : 22nd July, 2009.
The Court : This matter is adjourned till 24th July, 2009. Interim order already granted is extended till 24th July, 2009.
All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
(PATHERYA, J.) ssaha AR(C.R.)