Calcutta High Court
Rdg Interior Decoration Exterior ... vs Cricket Association Of Bengal on 22 July, 2009
Author: Patherya
Bench: Nadira Patherya
C.S.No.191 of 2009
GA No. 1759 of 2009
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
RDG INTERIOR DECORATION EXTERIOR ARCHITECTURE PVT. LTD. Plaintiff/Petitioner
Versus
CRICKET ASSOCIATION OF BENGAL Defendant/Respondent
For Petitioner :Mr.Ratnanko Banerjee, Advocate & Mr.P.Mukherjee, Advocate. For Respondent : Mr.Pratap Chatterjee, Sr.Advocate with Mr.R.Bachwat, Advocate & Mr.A.Banerjee, Advocate.
BEFORE:
The Hon'ble JUSTICE NADIRA PATHERYA Date : 22nd July, 2009.
The Court : This matter is adjourned till 24th July, 2009. Interim order already granted is extended till 24th July, 2009.
All parties concerned are to act on a signed copy of the minutes of this order on the usual undertakings.
(PATHERYA, J.) ssaha AR(C.R.)