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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(a) in The Paradip Port Trust Employees' (Contributory Outdoor and Indoor Medical Benefit after Retirement) Regulations, 2000

(a)The treatment should generally be limited to outdoor only. Medicines available in the Port Trust Hospital can be supplied. Any medicine not available in the Port Trust Hospital should be purchased at his/her own cost and should not be claimed for reimbursement.