Section 21 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

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State of Uttar Pradesh - Section

Section 21 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

21. Scales of Pay.

(1)The scales of pay admissible to persons appointed to the various categories of posts in the service, shall be such as may be determined by the Government from time to time.

(2)The scales of pay at the commencement of these rules are given as follows :

Name of the post	Scale of pay*
Junior Auditors	Rs. 1200-30-1560-E.B.-40.2040
Senior Auditors	Rs. 1400-40-1600-50-2300-E.B.-60-2600

* For Latest Pay Scale please see current G.O.

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State of Uttar Pradesh - Section

Section 21 in The U.P. Directorate of Education Internal Audit Organisation Service Rules, 1993

21. Scales of Pay.