Allahabad High Court
Smt. Chanda Khatoon vs Sri Faheem Khan on 28 January, 2010
Author: Dharam Veer Sharma
Bench: Dharam Veer Sharma
Court No. - 26 Case :- APPLICATION UNDER SECTION 24 C.P.C. No. - 46 of 2000 Petitioner :- Smt. Chanda Khatoon Respondent :- Sri Faheem Khan Petitioner Counsel :- S.M.Waseem Respondent Counsel :- P.N.Bajpai Hon'ble Dharam Veer Sharma J.
List has been revised. Case called out.
None responds.
Accordingly, the application is dismissed for non-prosecution. Order Date :- 28.1.2010 krishna/*