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[Cites 0, Cited by 0] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(7) in Tariff Advisory Committee (Election Of Members, Meetings, Functions And Miscellaneous Regulations, 2004

(7)If at any such meeting, the quorum is not present, the Chairman or the presiding member, as the case may be, shall after waiting font thirty minutes from the scheduled commencement time of the meeting, adjourn the meeting to such hour on the same day or some other day, as the think fit.