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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Tamilnadu - Subsection

Section 15(4) in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

(4)The width, riser, tread of headroom of stairs and the width of doors and corridors for public buildings shall be as provided in the Multi-storeyed and Public Building Rules and the National Building Code.