Allahabad High Court
Umakant Verma, vs State Of U.P.,Thru. Prin. Secy.,Home & ... on 29 July, 2010
Bench: Raj Mani Chauhan, Virendra Kumar Dixit
Court No. - 20 Case :- MISC. BENCH No. - 5068 of 2010 Petitioner :- Umakant Verma, Respondent :- State Of U.P.,Thru. Prin. Secy.,Home & Others Petitioner Counsel :- A.S. Chauhan,Kamal Tiwari,Rajeev Chauhan Respondent Counsel :- G.A. Hon'ble Raj Mani Chauhan,J.
Hon'ble Virendra Kumar Dixit,J.
Case called out in revised list but there is no appearance for the petitioner. The petition is, therefore, dismissed for want of prosecution. Interim order, if any, stands vacated.
Order Date :- 29.7.2010 Sks